Briefing by the representatives of Department of Land Resources (Ministry of Rural Development) on the subject ‘Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013- Implementation and Effectiveness’.

Briefing by the representatives of the Ministry of Panchayati Raj (MoPR), Ministry of Finance (Deptt. Of Expenditure) and Finance Commission on the subject “Devolution of funds under Panchayati Raj System”.

Oral Evidence of the representatives of the Ministry of Rural Development (Department of Rural Development) regarding Examination of Demands for Grants (2024-25) pertaining to Department of Rural Development

Oral Evidence of the representatives of the Ministry of Rural Development (Department of Land Resources) regarding Examination of Demands for Grants (2024-25) pertaining to Department of Land Resources

Oral Evidence of the representatives of the Ministry of Panchayati Raj regarding Examination of Demands for Grants (2024-25) pertaining to Ministry of Panchayati Raj

Consideration and adoption of Draft Report on action taken by the Government on the recommendations contained in the 32nd Report on Pradhan Mantri Gram Sadak Yojana (PMGSY) pertaining to the Department of Rural Development (Ministry of Rural Development).

Briefing on the subject ‘Impact of National Social Assistance Programme (NSAP) on the Poor and Destitute in the Villages’ by the representatives of the Ministry of Rural Development.

Oral evidence of the representatives of the Ministry of Rural Development, Non-Government Organizations, experts and other stakeholders on the subject “Rural Employment through Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA) – An insight into wage rates and other matters relating thereto”.

Oral evidence of the representatives of the Ministry of Rural Development, Non-Government Organizations, experts and other stakeholders on the subject “Rural Employment through Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA) – An insight into wage rates and other matters relating thereto”.

Consideration and adoption of Draft Reports on:- (i) Pradhan Mantri Gram Sadak Yojana (PMGSY); (ii) Action Taken by the Government on the Recommendations contained in the 29th Report on Demands for Grants (2023-24) pertaining to the Department of Rural Development (Ministry of Rural Development); (iii) Action Taken by the Government on the Recommendations contained in the 30th Report on Demands for Grants (2023-24) pertaining to the Department of Land Resources (Ministry of Rural Development); and (iv) Action Taken by the Government on the Recommendations contained in the 31st Report on Demands for Grants (2023-24) pertaining to Ministry of Panchayati Raj.

Oral evidence of the representatives of the Ministry of Rural Development, Non-Government Organizations, experts and other stakeholders on ‘Wage rates’ under Mahatma Gandhi National Rural Employment Guarantee Act.

Briefing on the subject “Rural Employment through Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA) – An insight” by the representatives of Ministry of Rural Development.

Briefing on the subject “Rural Employment through Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA) – An insight” by the representatives of Ministry of Rural Development.

Consideration and adoption of three Draft Reports on (i) Demands for Grants (2023-24) of the Department of Rural Development (Ministry of Rural Development) (ii) Demands for Grants (2023-24) of the Department of Land Resources (Ministry of Rural Development) and (iii) Demands for Grants (2023-24) of the Ministry of Panchayati Raj.

Oral Evidence of the representatives of the Ministry of Panchayati Raj regarding Examination of Demands for Grants (2023-24) pertaining to Ministry of Panchayati Raj.

Oral Evidence of the representatives of the Ministry of Rural Development (Department of Rural Development) regarding Examination of Demands for Grants (2023-24) pertaining to Department of Rural Development.

Oral Evidence of the representatives of the Ministry of Rural Development (Department of Land Resources) regarding Examination of Demands for Grants (2023-24) pertaining to Department of Land Resources.

Briefing by the representatives of the Ministry of Rural Development (Department of Rural Development) on the subject ‘Housing for All – Status of PMAY-G’.

Oral Evidence by the representatives of the Ministry of Rural Development (Department of Rural Development) on the subject ‘Pradhan Mantri Gram Sadak Yojana (PMGSY)’.

Consideration and adoption of Draft Memorandum No. 1 regarding Selection of Subjects for examination by the Committee during the term 2022-2023.

(i) Consideration and adoption of Draft Report on “Digitization of Gram Panchayats”, (ii) Briefing by the representatives of the Ministry of Panchayati Raj (MoPR), Ministry of Finance, Finance Commission and NITI Aayog especially with regard to Devolution of 15th Finance Commission Grants to Rural Local Bodies and its monitoring mechanism.

Consideration and adoption of Draft Reports on:- (i) Action Taken by the Government on the recommendations of the Committee contained in the 20th Report on ‘Critical Evaluation of Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA) pertaining to Department of Rural Development (Ministry of Rural Development); (ii) Action Taken on the Recommendations of the Committee contained in the 22nd Report on Demands for Grants (2022-23) pertaining to the Department of Rural Development (Ministry of Rural Development); (iii) Action Taken on the Recommendations of the Committee contained in the 23rd Report on Demands for Grants(2022-23) pertaining to the Department of Land Resources (Ministry of Rural Development); (iv) Action Taken on the Recommendations of the Committee contained in the 24th Report on Demands for Grants (2022-23) pertaining to Ministry of Panchayati Raj; and (v) Briefing by the representatives of the Ministry of Rural Development (DoRD) on the Subject "Realization of the vision Make in India under Deen Dayal Upadhyaya Grameen Kaushalya Yojana (DDU-GKY)”

Oral evidence of the representatives of Ministry of Rural Development (Department of Rural Development) on the subject “Shyama Prasad Mukherjee Rurban Mission (SPMRM)”.

Briefing on the subject Pradhan Mantri Gram Sadak Yojana (PMGSY) by the representatives of Ministry of Rural Development (Department of Rural Development).

Discussion on Action Taken Replies on Recommendation Nos. 8 to 11 regarding Digitization of Gram Panchayats contained in the 24th Report of the Committee on Demands for Grants 2022-23 pertaining to the Ministry of Panchayati Raj.

Briefing on the subject Pradhan Mantri Gram Sadak Yojana (PMGSY) by the representatives of Ministry of Rural Development (Department of Rural Development).

Examination of the subject ‘Digitization of Gram Panchayats’ pertaining to the Ministry of Panchayati Raj– sitting of the Committee for oral evidence of officials of the Government of Maharashtra reg. functioning of Common Service Centres (CSCs).

Oral evidence on the subject: Shyama Prasad Mukherji Rurban Mission (SPMRM) by the representatives of Ministry of Rural Development (Department of Rural Development).

Oral evidence on the subject: Shyama Prasad Mukherji Rurban Mission (SPMRM) by the representatives of Ministry of Rural Development (Department of Rural Development).

Consideration and adoption of Four Draft Reports on i Demands for Grants 2022 23 of the Department of Rural Development Ministry of Rural Development ii Demands for Grants 2022 23 of the Department of Land Resources Ministry of Rural Development iii Demands for Grants 2022 23 of the Ministry of Panchayati Raj and iv Action Taken on the recommendations contained in the Sixteenth Report on Pradhan Mantri Awaas Yojana Gramin PMAYG pertaining to the Department of Rural Development Ministry of Rural Development.

Evidence of the representatives of Ministry of Panchayati Raj regarding Examination of Demands for Grants (2022-23).

Evidence of the representatives of Ministry of Rural Development (Department of Rural Development) regarding Examination of Demands for Grants (2022-23)

Evidence of the representatives of Ministry of Rural Development (Department of Land Resources) regarding Examination of Demands for Grants (2022-23)

Consideration and adoption of Draft Report on "Critical evaluation of Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA)".

Oral evidence on the subject:- Shyama Prasad Mukherji Rurban Mission (SPMRM) by the representatives of Ministry of Rural Development (Department of Rural Development).

Oral evidence on the subject- Implementation of Digital India Land Records Modernization Programme (DILRMP) by the representatives of Department of Land Resources (Ministry of Rural Development).

Briefing on the Subject Digitization of Gram Panchayats by the representatives of:- i. Ministry of Panchayati Raj ii. Ministry of Electronics & Information Technology iii. Ministry of Communications (Department of Communications).

Consideration and adoption of Draft Memorandum No. 1 regarding Selection of Subjects for examination by the Committee during the term 2021-2022.

Evidence of the representatives of the Ministry of Rural Development (Department of Rural Development) on the subject Critical Evaluation of Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA)

Evidence of the representatives of the Ministry of Rural Development (Department of Rural Development) on the subject Critical Evaluation of Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA)

Consideration and adoption of Drafts Reports on:(i) Pradhan Mantri Awaas Yojana - Gramin (PMAY-G) (ii) Action Taken on the Recommendations contained in the Thirteenth Report on Demands for Grants (2021-22) pertaining to Department of Rural Development (Ministry of Rural Development) (iii) Action Taken on the Recommendations contained in the Fourteenth Report on Demands for Grants (2021-22) pertaining to the Department of Land Resources (Ministry of Rural Development) and (iv) Action Taken on the Recommendations contained in the Fifteenth Report on Demands for Grants(2021-22)pertaining to the Ministry of Panchayati Raj.

detailed discussion on the subject Scope and Utilization of Corporate Social Responsibility (CSR) Funds in various Rural Development Schemes and Saansad Adarsh Gram Yojana (SAGY) specifically, with the representatives of the Ministry of Rural Development (DoRD) and Ministry of Corporate Affairs.

Detailed Discussion on the subject Scope and Utilization of Corporate Social Responsibility, CSR Funds in various Rural Development Schemes and Saansad Adarsh Gram Yojana, SAGY specifically with the representatives of the Ministry of Rural Development (Department of Rural Development) and Ministry of Corporate Affairs.

Briefing on the Subject Creation of Adarsh Grams under Saansad Adarsh Gram Yojana-SAGY by the representatives of Ministry of Rural Development (Department of Rural Development).

Consideration and adoption of Three Draft Reports on the Examination of Demands for Grants (2021-22) pertaining to (i) Department of Rural Development (Ministry of Rural Development) (ii) Department of Land Resources (Ministry of Rural Development and (iii) Ministry of Panchayati Raj.

Evidence of the representatives of Ministry of Rural Development (Department of Land Resources) regarding Examination of Demands for Grants (2021-22)

Evidence of the representatives of Ministry of Panchayati Raj regarding Examination of Demands for Grants (2021-22)

Briefing on the subject Pradhan Mantri Gram Sadak Yojana (PMGSY) by the representatives of Ministry of Rural Development (Department of Rural Development).

Briefing by the representatives of Ministry of Rural Development (Department of Land Resources) on the subject Implementation of Digital India Land Records Modernization Programme (DILRMP).

Briefing on Implementation of Digital India Land Records Modernization Programme (DILRMP) by the representatives of the Ministry of Rural Development (Department of Rural Development).

Briefing on "Critical Evaluation of Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA)"

Consideration and adoption of Six Draft Action Taken Reports on Demands for Grants (2019-20) & (2020-21) pertaining to Department of Rural Development & Department of Land Resources (Ministry of Rural Development) and Ministry of Panchayati Raj and to have Briefing by the representatives of the Ministry of Rural Development (DoRD) on the Subject Shyama Prasad Mukherjee Rurban Mission (SPMRM).

Consideration and Adoption of Memorandum No 1 regarding Selection of Subjects

Consideration snd Adoption of Three Draft Action Taken Reports on the Recommendations in the 1st, 2nd and 3rd Reports and Evidence by the Representatives of the Ministry of Rural Development (Dord) on Pmay-G

Evidence of the representatives of Department of Rural Development (Ministry of Rural Development) regarding Demands for Grants (2020-21)

Evidence of the representatives of Department of Rural Development (Ministry of Rural Development) regarding Demands for Grants (2020-21)

Evidence of the representatives of Ministry of Panchayati Raj regarding Demands for Grants (2020-21)

To have briefing by the reps of MoRD on the subject Pradhan Mantri Awaas Yojana (Gramin) PMAY-G

Evidence of the Ministry of Panchayati Raj regarding Demands for Grants (2019-20) and Evidence of the Ministry of Rural Development (Department of Land Resources) regarding Demands for Grants (2019-20)

Evidence of the Ministry of Rural Development (Department of Rural Development) regarding Demands for Grants (2019-20).

To Consider Memorandum No. 1 Regarding Selection of Subjects for examination by the Committee during the year 2019-20.

Evidence of the Ministry of Rural Development (Department of Rural Development) regarding Demands for Grants (2019-20).

Review of work done by the Committee during the Sixteenth Lok Sabha.

Briefing on Impact of MGNREGA on employment and empowerment of rural population pertaining to the Ministry of Rural Development (Department of Rural Development).

Consideration and adoption of following Draft Reports: (i) Action taken by the Government on the recommendations contained in the Forty-Fifth Report (Sixteenth Lok Sabha) on Demands for Grants (2018-19) of the M/o Drinking Water & Sanitaion (ii) Action taken by the Government on the recommendations contained in the Forty-Sixth Report (Sixteenth Lok Sabha) on Demands for Grants (2018-19) of the Department of Rural Development (M/o Rural Development) (iii) Action taken by the Government on the recommendations contained in the Forty-Seventh Report (Sixteenth Lok Sabha) on Demands for Grants (2018-19) of the Department of Land Resources (M/o Rural Development) (iv) Action taken by the Government on the recommendations contained in the Forty-Eighth Report (Sixteenth Lok Sabha) on Demands for Grants (2018-19) of the Ministry of Panchayati Raj (v) Action taken by the Government on the recommendations contained in the Fiftieth Report on Improvment in the Functioning of Panchayats of the M/o Panchayati Raj. (vi) Action taken by the Government on the recommendations contained in the Fifty-First Report on Swachh Bharat Mission Gramin in States/UTs of the M/o Drinking Water & Sanitation.

To take evidence of representatives of Union Ministry of Rural Development (Department of Rural Development) along with State Governments of Bihar, Uttar Pradesh, Uttarakhand, Punjab, Haryana and Himachal Pradesh on Utilization of funds allocated to the States under the Centrally Sponsored Schemes of Ministry of Rural Development (Department of Rural Development).

To consider Memorandum No. 1 regarding Selection of Subjects for examination by the Committee during the year 2018-19.

To review work done by the Committee during the current term i.e. 2017:18. 

Briefing by the representatives of Ministry of Rural Development (Department of Rural Development) on the subject National Rural Livelihood Mission (NRLM) Aajeevika. 

Consideration and adoption of the draft report on the subject Swachh Bharat Mission - Gramin (SBM-G) pertaining to the Ministry of Drinking Water & Sanitation.

Consideration and adoption of following Draft Reports: (i) Action taken on the recommendations contained in the Thirty Ninth Report (Sixteenth Lok Sabha) on Watershed Development Component of Pradhan Mantri Krishi Sinchayee Yojana (WDC-PMKSY) Erstwhile IWMP, and (ii) Report on Improvement in the functioning of Panchayats of the Ministry of Panchayati Raj.

Briefing by the representatives of Ministry of Rural Development (Department of Rural Development) on the subject Council for Advancement of Peoples Action and rural Technology (CAPART).

Briefing by the representatives of Ministry of Rural Development (Department of Rural Development) on the subject Council for Advancement of Peoples Action and rural Technology (CAPART).

Briefing of the representatives of Ministry of Drinking Water & Sanitation on the subject Swachh Bharat Mission - Gramin (SBM-G).

Evidence of the representatives of Department of Land Resources (Ministry of Rural Development) on Demands for Grants (2018-19). 

To consider and adopt three Draft Action Taken Reports and to take evidence of the representatives of Department of Rural Development and Land Resources under the Ministry of Rural Development regarding Demands for Grants (2018-19) 

Briefing of the representatives of Ministry of Panchayati Raj on the subject Improvement in the functioning of Panchayats. 

Consideration and adoption of following Draft Reports: (i) Action Taken by the Government on the recommendations contained in the 26th Report on Pradhan Mantri Awaas Yojana Grameen (PMAY G); and (ii) Action Taken by the Government on the recommendations contained in the 34th Report on Demands for Grant 2017 18 of the Ministry of Panchayati Raj and To take evidence of the representatives of the State Government of Meghalaya on various issues pertaining to Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA), Pradhan Mantri Awaas Yojana Grameen (PMAY G) and Pradhan Mantri Gram Sadak Yojana (PMGSY). 

To review work done by the Committee during the current term i.e. 2016-17.

To take evidence of the representatives of the (i) Ministry of Rural Development (Department of Rural Development) alongwith (ii) State Government of Jharkhand; (iii) State Government of West Bengal and (iv) State Government of Jammu & Kashmir on various issues pertaining to Pradhan Mantri Gram Sadak Yojana (PMGSY).

To consider and adopt following Draft Reports: (i) On the subject Watershed Development Component of Pradhan Mantri Krishi Sinchayee Yojana (WDC-PMKSY) Erstwhile IWMP (ii) Action Taken by the Government on the recommendations contained in the Report on Pradhan Mantri Gram Sadak Yojana (PMGSY).

Oral evidence of the representatives of Department of Land Resources :Ministry of Rural Development on the subject Watershed Development Component of Pradhan Mantri Krishi Sinchayee Yojana ;WDC:PMKSY erstwhile IWMP.

Consideration and adoption of Draft Action Taken Report on the recommendations contained in the 25th Report (16th Lok Sabha) on National Institute of Rural Development and Panchayati Raj and briefing on the Subject : Swachh Bharat Mission-Gramin(SBM-G) in States/UTs pertaining to the Ministry of Drinking Water and Sanitation

Evidence of the representatives of Ministry of Drinking Water & Sanitation on Demands for Grants (2017-18).

Evidence of the representatives of Department of Land Resources (Ministry of Rural Development) on Demands for Grants (2017-18).

Evidence of the representatives of Ministry of Panchayati Raj on Demands for Grants (2017-18).

Evidence of the representatives of Department of Rural Development (Ministry of Rural Development) on Demands for Grants (2017-18).

Briefing by the representatives of Department of Land Resources (Ministry of Rural Development) on the subject Watershed Development Component of Pradhan Mantri Krishi Sinchayee Yojana (WDC:PMKSY erst while IWMP).

To take evidence of the representatives of Department of Rural Development (Ministry of Rural Development) on the subject Pradhan Mantri Gram Sadak Yojana (PMGSY).

To consider Memorandum No. 1 regarding Selection of Subjects for examination by the Committee during the year 2016-17.

To take evidence of the representatives of Department of Rural Development (Ministry of Rural Development) on the subject National Institute of Rural Development and Panchayati Raj (NIRD&PR) previously Indira Awaas Yojana

To take evidence of the representatives of Department of Rural Development (Ministry of Rural Development) on the subject Pradhan Mantri Awaas Yojana - Gramin PMAY(G) previously Indira Awaas Yojana

Briefing by representatives of Ministry of Drinking Water and Sanitation on the subject : Drinking Water Scenario in rural areas.

Briefing by representatives of Ministry of Panchayati Raj on the subject : Improvements in the functioning of Panchayats.

To have briefing by the representatives of Department of Rural Development (Ministry of Rural Development) on the subject ‘National Institute of Rural Development (NIRD)’.

To have briefing by the representatives of the Ministry of Drinking Water and Sanitation on the subject Swachh Bharat Abhiyan in States/UTs.

To take oral evidence of the representatives of Department of Rural Development (Ministry of Rural Development) on the subject BPL Survey.

To have briefing by the representatives of Department of Rural Development (Ministry of Rural Development) on the subject Saansad Adarsh Gram Yojana.

To consider Memorandum No. 1 regarding Selection of Subjects for examination by the Committee during the year 2015-16

Briefing of the representatives of Department of Rural Development (Ministry of Rural Development) on the subject Indira Awash Yojana (IAY)

Consideration and adoption of Draft Report on ‘the Registration (Amendment) Bill, 2013’

Consideration and adoption of Draft Reports on Demands for Grants (2015-16) of Department of Rural Development, Department of Land Resources, Ministry of Drinking Water and Sanitation and Ministry of Panchayati Raj

Evidence of the representatives of Department of Land Resources (Ministry of Rural Development) and Ministry of Law & Justice on ‘the Registration (Amendment) Bill, 2013’

Evidence of the Chief Secretaries/ representatives of State Governments of West Bengal, Gujarat, Tamil Nadu, Punjab, Uttar Pradesh and Delhi on ‘the Registration (Amendment) Bill, 2013’

Local Study Visit to Registration Office, Kapashera, Delhi

Evidence of the representatives of Department of Rural Development (Ministry of Rural Development) on Demands for Grants (2014-15).

Evidence of the representatives of Department of Land Resources (Ministry of Rural Development) on Demands for Grants (2014-15).

Evidence of the representatives of Ministry of Drinking Water & Sanitation on Demands for Grants (2014-15)

Evidence of the representatives of Ministry of Panchayati Raj on Demands for Grants (2014-15)

To briefing by the representatives of the Department of Rural Development on the subject BPL Survey