Shall be intimated in due course

Finalization of the subjects for examination by the Committee

Selection of new subjects for examination by the Committee and decide the future course of action.

Consideration and adoption of the 156th and 157th draft Reports of the Committee.

To hear the views of Chairman, NMC and Consideration and adoption of Draft 152 and 153 Reports of the Committee

To hear the views of Chairman, National Medical Commission (NMC) on isues related to the "Quality of Medical Education in India".

To consider and adopt the draft 150th, 151st and 152nd Reports of the Committee.

To hear the views of Secretary, Department of Pharmaceutical on the subject "Antimicrobial Resistance in India, with regard to Jan Aushadhi" and Secretary, Ministry of Health and Family Welfare alongwith DG, CGHS on further consideration of the subject "Functioning of CGHS".

The agenda of the meeting is to consider SOP for drafting of report and review of status of subjects.

To hear the views of Secretary, Health and Family Welfare on the subject "Functioning of CGHS" and officials of Ministry of Ayush/Research Councils on the subject "Review of National Ayush Mission".

To consider and adopt draft 146th, 147th & 147th Report of the Committee; and to hear the view of various stakeholders on the subject “Quality of Medical Education”.

To hear the views of Secretary, Ministry of Health and Family Welfare on the subject "Quality of Medical Education in India".

To hear the views of Secretary, Ministry of Health and Family Welfare on the subject "Quality of Medical Education in India".

To hear the views of Secretary, Ministry of Health and Family Welfare on the subject "Implementation of Ayushman Bharat".

To hear the views of various stakeholders on the subject "Implementation of Pradhan Mantri TB Mukt Bharat Abhiyaan"

To hear the views of the various stakeholders on the subject “Mental Health Care and its Management in Contemporary Times”.

To hear the views of the various stakeholders on the subject “Mental Health Care and its Management in Contemporary Times”.

To consider and adopt draft 143rd, 144th and 145th Reports on Demands for Grants (2023-24) of the Department of Health and Family Welfare, Department of Health Research (Ministry of Health Family Welfare) and Ministry of Ayush respectively.

(i) Oral evidence of Secretary, Department of Health Research on Demands for Grants (2023-24) pertaining to Department of Health Research; and (ii) Oral evidence of Secretary, Ministry of Ayush on Demands for Grants (2023-24) pertaining to Ministry of Ayush.

Oral evidence of Secretary, Department of Health and Family Welfare on Demands for Grants (2023-24) pertaining to Department of Health and Family Welfare.

To hear the views of Secretaries, Department of Health Research, Department of Biotechnology and Ministry of Ayush on the subject 'Implementation of Pradhan Mantri TB Mukt Bharat Abhiyaan'.

To hear the views of Secretary, Department of Health and Family Welfare on the subject "Implementation of Pradhan Mantri TB Mukt Bharat Abhiyaan".

To hear the views of the various stakeholders on the subject "Mental Health Care and its Management in Contemporary Times".

To hear the views of the various stakeholders on the subject "Mental Health Care and its Management in Contemporary Times".

To hear the views of Secretary, Department of Health and Family Welfare on the subject "Mental Health in Contemporary Times".

To consider and adopt draft 139th, 140th, 141st and 142nd Reports.

To consider and adopt draft 137th and 138th Reports on the subject "Vaccine Development, Distribution Management and Mitigation of Pandemic Covid-19" and "Medical Devices: Regulations and Control respectively.

To hear the views of Department of Pharmaceuticals and RIMS, Imphal on the subject "Cancer Care Plan & Management: Prevention, Diagnosis, Research & Affordability of Cancer Treatment".

To hear the views of Departments of Atomic Energy and Biotechnology on the subject "Cancer Care Plan & Management: Prevention, Diagnosis, Research & Affordability of Cancer Treatment".

To hear the views of Stakeholders on the subject "Affordability of Cancer Treatment"

To hear the views of Secretary, Department of Health & Family Welfare on the subject "Affordability and Cancer Treatment"

Agenda of the meeting will be intimated in due course.

To hear the views of Department of Pharmaceuticals, GOI and Association of Diagnostics Manufacturers of India (ADMI) on the subject "Medical Devices: Regulation and Control"

To hear the views of stakeholders on the subject "Medical Devices: Regulation and Control".

To hear the views of stakeholders on the subject "Medical Devices: Regulation and Control".

To hear the views of the stakeholders on the subject "Vaccine Development, Distribution Management and Mitigation of Pandemic Covid-19".

To hear the views of the stakeholders on the subject "Vaccine Development, Distribution Management and Mitigation of Pandemic Covid-19":

To consider and adopt draft 134th, 135th and 136th Reports on Demands for Grants (2022-23) of the Department of Health and Family Welfare, Department of Health Research (Ministry of Health Family Welfare) and Ministry of Ayush respectively.

Oral evidence of Secretaries, Ministry of Ayush and Department of Health Research on Demands for Grants (2022-23) pertaining to the Ministry of Ayush and Department of Health Research

Oral evidence of Secretary, Department of Health and Family Welfare on Demands for Grants (2022-23) pertaining to the Ministries of Health and Family Welfare

To hear the views of Secretaries, Department of Health and Family Welfare and Department of Health Research on the ''Challenges posed by Omicron variant of Covid-19, the strategy adopted and measures taken to combat the same'', as part of examination of the subject, 'Vaccine Development, Distribution Management and Mitigation of Pandemic COVID 19'.

To Consider and adopt three Draft Reports (130th Action Taken Report, 131st Report on DFG 2021-22 pertaining to the Ministry of AYUSH and 132nd Report on DFG 2021-22 pertaining to Department of Health Research).

To decide its future course of action.

To hear the views of Secretaries, Department of Health and Family Welfare and Department of Health Research on the & Challenges faced during the Second Wave of Covid-19, preparedness to combat and handle of predicted Third Wave of Covid-19 and progress made under vaccination drive in the country & as part of the consideration of the Subject & Vaccine Development, Distribution Plan and Mitigation of Pandemic Covid-19.

To have clause-by-clause discussion on the Assisted Reproductive Technology (Regulation) Bill, 2020.

To consider and adopt of draft 128th Report on Demands for Grants (2021-21) of the Ministry of AYUSH

To Consideration and adoption of the Three Draft Reports (125th, 126th and 127th).

Oral evidence of Secretary, Ministry of AYUSH on Demands for Grants (2021-22) pertaining to Ministry of AYUSH

Oral evidence of Secretary, Department of Health Research on Demands for Grants (2021-22) pertaining to Department of Health Research

Oral evidence of Secretary, Department of Health and Family Welfare on Demands for Grants (2021-22) pertaining to Department of Health and Family Welfare

To hear the views of (i) Prof. K. Vijay Raghavan, Principal Scientific Advisor to Government of India; and (ii) Dr. Randeep Guleria, Director, AIIMS, New Delhi on the "Vaccine Development, distribution management and Mitigation of Pandemic Covid-19".

To hear the views of Secretary, Department of Health & Family Welfare and Secretary, Department of Health Research on Examination of the subject "Vaccine Development, Distribution Management and Mitigation of Pandemic Covid-19”.

To hear the views of following on the Assisted Reproductive Technology (Regulation) Bill, 2020 (i) Representatives of Centre for Social Research, New Delhi; (ii) Representatives of SAMA Resopurce froup for Women and Health, Delhi; (iii) Secretary, Ministry of Women and Child Development; and (iv) Secretary, Ministry of External Affairs.

(i) Consideration and adoption of DRaft 123rd and 124th Reports. (ii) Oral evidence of the Secretary, Department of Health Research on the ART(R) Bill, 2020.

To hear the views of Secretary, Department of Health and Family Welfare on Covid management through the scheme of Ayushman Bharat/Pradhan Mantri Jan Arogya Yojana (PMJAY).

To hear the views of Secretary, Department of Health and Family Welfare on Covid management through the scheme of Ayushman Bharat/PMJAY

To consider and adopt draft 121st and 122nd ATRs and also to hear the views of the witnesses on the subject “Outbreak of Pandemic COVID-19 and related Contingent and Mitigation Plan”.

To hear the views of the Secretary, Department of Health Family Welfare on the status of "Outbreak of pandemic Covid-19 and related Contingent and Mitigation Plan"

(i) to consider and adopt draft 120th Report on Demands for Grants (2020-21) of the Ministry of AYUSH; and (ii) to hear the views of the Secretaries of Department of Health Family Welfare, Department of Health Research and Ministry of AYUSH on the subject, " Preparedness in combating Coronavirus in the country".

To consider and adopt draft 118th and 119th Reports on Demands for Grants (2020-21) of the Department of Health and Family Welfare and Department of Health Research (Ministry of Health Family Welfare) respectively.

Demands for Grants (2020-21) pertaining to the Ministry of Health and Family Welfare

Demands for Grants (2020-21) pertaining to the Ministries of Health and Family Welfare and Ministry of AYUSH

To consider and adopt draft 117th Report on the Allied and Healthcare Professions Bill, 2018.

To have Clause-by-Clause consideration of the Allied and Healthcare Professions Bill, 2018 and seek clarifications, if any, on the Bill from the Secretary, Ministry of Health and Family Welfare and representatives of Ministry of Law and Justice.

To hear the views of experts on the Allied and Healthcare Professions Bill, 2018.

Agenda of the meeting will be intimated shortly.

To have Clause-by-Clause discussion on (i) The National Commission for Indian System of Medicine Bill, 2019; and (ii) The National Commission for Homoeopathy Bill, 2019 along with clarification of queries on both the Bills by representatives of Ministry of AYUSH.

To hear the views of stakeholders on 'The National Commission for Indian System of Medicine Bill, 2019' and 'The National Commission for Homoeopathy Bill, 2019.

To hear the views of Secretary, Ministry of AYUSH on 'The National Commission for Indian System of Medicine Bill, 2019' and 'The National Commission for Homoeopathy Bill, 2019'.

To hear the views of stakeholders on the Allied and Healthcare Professions Bill, 2018

To hear the views of Secretary, Department of Health and Family Welfare on the Allied and Healthcare Professions Bill, 2018.

To hear the views of Secretary, Department of Health and Family Welfare on the Ayushman Bharat/Pradhan Mantri Jan Arogya Yojana.

To Hear the Secretaries of the Ministry of Health and Family Welfare and the Ministry of Skill Development and Entrepreneurship on "The Allied and Healthcare Professions Bill, 2018".

to hear the views of the Secretary, Ministry of Health and Family Welfare on the subject ‘Medical Devices: Regulation and Control’.

To review the findings of the study visit undertaken by the Committee from 1st to 8th July, 2018 to Jodhpur, Rishikesh and Bhopal on the subject 'Functioning of AIIMS like Institutions' 

To review the findings of the study visit undertaken by the Committee from 1st to 8th July, 2018 to Jodhpur, Rishikesh and Bhopal on the subject 'Functioning of AIIMS like Institutions' 

To consider and adopt the draft 110th Report on the Functioning of Food Safety and Standards Authority of India (FSSAI). 

Agenda of the meeting of the Committee will be intimated shortly.

To hear the views of representatives of States Governments and other stakeholders on the National Medical Commission Bill, 2017

To hear the views of representatives of Indian Medical Association and Indian Institute of Homoeopathy Physician, All India Unani Tibbi Congress on the Bill 

Agenda of the meeting of the Committee will be intimated shortly 

Meeting of the Sub-Committee - I of the Parliamentary Standing Committee on H&FW will be held on 6th December, 2017. Agenda of the meeting to decide its future course of action 

Agenda of the meeting of the Committee will be intimated shortly

Internal Discussion on the Draft Report of the Committee on the Surrogacy (Regulation) Billl, 2016

Agenda of the meeting will be intimated shortly.

Agenda of the meeting of the Committee will be intimated shorlty.

Agenda of the meeting of the Committee will be intimated shortly

To hear the views of Stakeholders / witnesses on the Surrogacy (Regulation) Bill, 2016.

To hear the views of Stakeholders / witnesses on the Surrogacy (Regulation) Bill, 2016

To hear the views of Stakeholders / experts on the Surrogacy (Regulation) Bill, 2016

To hear the views of Secretary, Department of Health Research on the Surrogacy (Regulation) Bill, 2016

To consider and adopt draft 99th, 100th and 101st Reports of the Committee on DFG (2017-18) of the Department of Health and Family Welfare, Health Research and Ministry of AYUSH respectively.

To hear the presentation of Secretary, Department of Health Research on DFG(2017-18) and on The Surrogacy (Regulation) Bill, 2016 and also hear the presentation of Secretary, Ministry of AYUSH on DFG (2017-18) of the Ministry.

To hear the presentation of Secretary, Department of H&FW on DFG (2017-18) pertaining to National Health Mission and Health Sector of the Department.

To hear the views of Secretary, Department of H&FW on Medical Devices: Regulation and Control, Furnishing ATN on 92nd Report of the Committee on functioning of MCI and Filling up of seats in Medical Colleges which remained vacant after the NEET centralised counseling process.

To hear the views of Secretary, Department of H&FW on the Governments preparedness to deal with the outbreak of Dengue, Chikungunya, Malaria and Japanese Encephalitis in the country

The meeting of the Committee to be held today that is 9th August, 2016 stands postponed.

To hear the views of witnesses on the functioning of Food Safety and Standards Authority of India (FSSAI)

To consider and adopt the draft 93rd and 94th reports of the Committee on Demands for Grants of the Ministry of Health and Family Welfare

To consider and adopt draft 93rd, 94th reports of the Committee on DFGs (2016-17) pertaining to Ministry of Health and Familly Welfare

To hear the Secretary, Department of H&FW on DFG (2016-17) pertaining to Health Sector of the Department.

To hear the Secretaries, Ministry of AYUSH and Department of Health Research on DFG 2016-17 of the Ministry

To consider and adopt draft 92nd Report of the Committee on the Functioning of Medical Council of India

To hear the views of the Secretary of the Depatment of Health and Family Welfare alongwith Chairperson of the FSSAI, on the Functioning of Food Safety and STandards Authority of India (FSSAI)

To hear the views of Secretary, Department of Health and Family Welfare on functioning of MCI and functioning of AIIMS-like Institutions

Agenda of the Meeting will be intimated shortly

To hear the views of representatives of Department of Health Research and Ministry of AYUSH on the effectiveness of herbal and home remedies for dengue prevalent in the country etc..along with certain experts and (ii) hear the views of certain experts on MCI

To hear the views of the Secretary, Department of H&FW in connection with the Governments preparedness to check Vector Borne Diseases in general and outbreak of Dengue in particular.

To deicde its future course of action.

To consider and adopt draft 88th Report of the Committee and to further hear the views of the Secretary, Department of Health and Family Welfare along with President, Meidical Council of India

To consider and adopt draft 86th Report on the Homoeopathy Central Council (Amendment) Bill, 2015 and To hear the views of Certain stakeholders/experts on the functioning of Medical Council of India.

To hear the views of certain experts / stake holders on the Homoeopathy Central Council (Amendment) Bill, 2015.

To hear the views of the Secretary, Ministry of Ayush on the Homoeopathy Central Council (Amendment) Bill, 2015

To hear the views of Secretary, M/o AYUSH on the Homoepathy Central Council (Amendment) Bill 2015 and Secretary, D/o Health on functioning of MCI

To hear the views of Secretary, D/O H&FW alongwith Presidents of MCI and INC on the functioning of Medical Council of India and Indian Nursing Counsil

Agenda will be intimated shortly.

To consider and adopt the draft 82nd, 83rd and 84th Report of the Committee and to take up clause by clause consideration of the HIV/AIDS Bill.

Agenda of the meeting will be intimated shortly

To hear the views of Secretaries, Department of Health Research and Department of AYUSH on Demands for Grants (2015-16)

To hear the Secretary, Department of H&FW on Demands for Grants (2015-16)

To hear the views of Shri Oscar Fernandes, MP (Rajya Sabha) and President, Forum of Parliamentarians on HIV/AIDS and other Members of the Forum on HIV/AIDS Bill, 2014

To hear the views of certain stakeholders on HIV/AIDS Bill, 2014

Agenda of the meeting of the Committee will be intimated shortly

Agenda of the meeting of the Committee will be intimated shortly

To hear the views of Experts on functioning of MCI

To hear the views of the representatives of Department of Health and Family Welfare on functioning of CGHS and functioning of AIIMS

To hear the views of certain Witnesses on functioning of CGHS

Agenda of the meeting will be intimated in due course

To hear the Secretary (Health) on functioning of CGHS.

To hear the Secretary, Department of Health and Family Welfare on the (i) Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (HIV and AIDS) (Prevention and Control) Bill, 2014 and (ii) Food Safety and Standards (FSS) (Amendment) Bill, 2014