Joint Committee on the Corporate Laws (Amendment) Bill, 2026

Internal Discussion by the Committee

Continuation of Clause-by-Clause examination on the Corporate Laws (Amendment) Bill, 2026 with the Representatives of the Ministry of Corporate Affairs

Internal deliberations of the Joint Committee

Oral Evidence of the representatives of Ministry of Corporate Affairs for Clause-by-Clause examination on the Corporate Laws (Amendment) Bill, 2026

Continuation of Clause-by-Clause examination on the Corporate Laws (Amendment) Bill, 2026 with the Representatives of the Ministry of Corporate Affairs

Briefing/Presentation by the Representatives of Law Firms: - Shardul Amarchand Mangaldas & Co., Luthra & Luthra and Reina Legal

Briefing/Presentation by the Representatives of Laghu Udyog Bharati (LUB) and National Small Industries Corporation (NSIC)

Briefing/Presentation by the Representatives of Confederation of Indian Industry (CII); Federation of Indian Chambers of Commerce and Industry (FICCI), and PHD Chamber of Commerce & Industry (PHDCCI)

Briefing/Presentation by the Representatives of Ministry of Finance (Department of Financial Services), Reserve Bank of India (RBI) and Insurance Regulatory and Development Authority of India (IRDAI)

Briefing/Presentation by the Representatives of Ministry of Finance (Department of Revenue), Central Board of Direct Taxes (CBDT) and Central Board of Indirect Taxes and Customs (CBIC)

Briefing/Presentation by the Representatives of Ministry of Electronics and Information Technology (Meity), Niti Aayog and Insolvency and Bankruptcy Board of India (IBBI)

Briefing/Presentation by the Representatives of Bharat Web3 Association, India Blockchain Forum (IBF) and India Blockchain Alliance (IBA)

Briefing/Presentation by the Representatives of National Financial Reporting Authority (NFRA)

Briefing/Presentation by the Representatives of Ministry of Finance (Department of Economic Affairs) and Chief Economic Adviser (CEA)

Briefing/Presentation by the Representatives of International Financial Services Centres Authority (IFSCA) and GIFT City.; Briefing/Presentation by the Representatives of Ministry of Finance (Department of Revenue), Central Board of Direct Taxes (CBDT) and Central Board of Indirect Taxes and Customs (CBIC); Briefing/Presentation by the Representatives of Ministry of Commerce and Industry, (Department for Promotion of Industry and Internal Trade (DPIIT); Directorate Generate of Foreign Trade (DGFT) and Invest India

Briefing/Presentation by the Representatives of Institute of Chartered Accountants of India (ICAI), Institute of Company Secretaries of India (ICSI) and Institute of Cost Accountants of India (ICMAI); Briefing/Presentation by the Representatives of Ministry of Commerce and Industry; Department for Promotion of Industry and Internal Trade (DPIIT); Directorate General of Foreign Trade (DGFT) and Invest India; Briefing/Presentation by the Representatives of Ministry of Micro, Small and Medium Enterprises (MSME) and National Institute of Micro, Small and Medium Enterprises (Ni-MSME)

Briefing/Presentation by the Representatives of Ministry of Corporate Affairs