| Sr. No. | Member Name | Members from |
|---|---|---|
| 1 |
Anand Kumar
|
Lok Sabha |
| 2 |
Anil Firojiya
|
Lok Sabha |
| 3 |
Baijayant Panda
|
Lok Sabha |
| 4 |
Bhajan Lal Jatav
|
Lok Sabha |
| 5 |
Biplab Kumar Deb
|
Lok Sabha |
| 6 |
Dr C N Manjunath
|
Lok Sabha |
| 7 |
Chavan Ravindra Vasantrao
|
Lok Sabha |
| 8 |
Chandra Prakash Choudhary
|
Lok Sabha |
| 9 |
D.M. Kathir Anand
|
Lok Sabha |
| 10 |
Daggubati Purandheshwari
|
Lok Sabha |
| 11 |
Karti P. Chidambaram
|
Lok Sabha |
| 12 |
Lavu Sri Krishna Devarayalu
|
Lok Sabha |
| 13 |
Mahua Moitra
|
Lok Sabha |
| 14 |
Mitesh Rameshbhai Patel
|
Lok Sabha |
| 15 |
Navaskani K.
|
Lok Sabha |
| 16 |
Neeraj Maurya
|
Lok Sabha |
| 17 |
P.V. Midhun Reddy
|
Lok Sabha |
| 18 |
Dr Rajkumar Sangwan
|
Lok Sabha |
| 19 |
Sanjay Jaiswal
|
Lok Sabha |
| 20 |
Saumitra Khan
|
Lok Sabha |
| 21 |
Shreyas M Patel
|
Lok Sabha |
| 22 |
Shrikant Eknath Shinde
|
Lok Sabha |
| 23 |
Sunil Kumar
|
Lok Sabha |
| 24 |
Supriya Sule
|
Lok Sabha |
| Date | Name Of Committee | Agenda |
|---|---|---|
| 2025-11-13 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the National Company Law Tribunal (NCLT) |
| 2025-11-13 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of Edelweiss Asset Reconstruction Company Limited and Piramal Finance Limited |
| 2025-11-13 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the National Company Law Appellate Tribunal (NCLAT) |
| 2025-11-13 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the Ministry of Micro, Small and Medium Enterprises (MSME) |
| 2025-11-06 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of he representatives of the Institute of Charted Accountants of India (ICAI) and Institute of Company Secretaries of India (ICSI) |
| 2025-11-06 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of BDO LLP and Confederation of Real Estate Developers Associations of India (CREDAI) |
| 2025-11-06 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the Department of Revenue, Ministry of Finance and Central Board of Direct Taxes (CBDT) |
| 2025-11-06 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Repsentatives of he Department of Financial Services, Ministry of Finance and Reserve Bank of India |
| 2025-10-31 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the Insolvency and Bankruptcy Board of India (IBBI). |
| 2025-10-31 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the Vidhi (Vidhi Centre for Legal Policy) and Society of Insolvency Practitioners of India (SIPI). |
| 2025-10-30 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the State Bank of India (SBI) and ICICI Bank. |
| 2025-10-30 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the Federation of Indian Micro and Small & Medium Enterprises (FISME), and Confederation of All India Traders (CAIT). |
| 2025-10-24 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the Confederation of Indian Industry (CII) and Federation of Indian Chambers of Commerce and Industry (FICCI). |
| 2025-10-24 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Oral Evidence of the Representatives of the Associated Chambers of Commerce and Industry (ASSOCHAM), PHD Chamber of Commerce and Industry (PHD CCI). |
| 2025-10-14 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Briefing/Presentation by the Representatives of the Ministry of Corporate Affairs. |
| 2025-10-14 | Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025 |
Internal deliberations of the Select Committee. |