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  • Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

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Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Chairman :
Baijayant Panda
Political Party :
Bharatiya Janata Party
State / Constituency :
Kendrapara
Member From :
Lok Sabha
  •  
  • Composition
  • Subjects Selected
  • Schedule
  • Reports Presented
Sr. No. Member Name Members from
1 Anand Kumar Lok Sabha
2 Anil Firojiya Lok Sabha
3 Baijayant Panda Lok Sabha
4 Bhajan Lal Jatav Lok Sabha
5 Biplab Kumar Deb Lok Sabha
6 Dr C N Manjunath Lok Sabha
7 Chavan Ravindra Vasantrao Lok Sabha
8 Chandra Prakash Choudhary Lok Sabha
9 D.M. Kathir Anand Lok Sabha
10 Daggubati Purandheshwari Lok Sabha
11 Karti P. Chidambaram Lok Sabha
12 Lavu Sri Krishna Devarayalu Lok Sabha
13 Mahua Moitra Lok Sabha
14 Mitesh Rameshbhai Patel Lok Sabha
15 Navaskani K. Lok Sabha
16 Neeraj Maurya Lok Sabha
17 P.V. Midhun Reddy Lok Sabha
18 Dr Rajkumar Sangwan Lok Sabha
19 Sanjay Jaiswal Lok Sabha
20 Saumitra Khan Lok Sabha
21 Shreyas M Patel Lok Sabha
22 Shrikant Eknath Shinde Lok Sabha
23 Sunil Kumar Lok Sabha
24 Supriya Sule Lok Sabha
Date Name Of Committee Agenda
2025-11-13 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the National Company Law Tribunal (NCLT)

2025-11-13 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of Edelweiss Asset Reconstruction Company Limited and Piramal Finance Limited

2025-11-13 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the National Company Law Appellate Tribunal (NCLAT)

2025-11-13 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the Ministry of Micro, Small and Medium Enterprises (MSME)

2025-11-06 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of he representatives of the Institute of Charted Accountants of India (ICAI) and Institute of Company Secretaries of India (ICSI)

2025-11-06 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of BDO LLP and Confederation of Real Estate Developers Associations of India (CREDAI)

2025-11-06 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the Department of Revenue, Ministry of Finance and Central Board of Direct Taxes (CBDT)

2025-11-06 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Repsentatives of he Department of Financial Services, Ministry of Finance and Reserve Bank of India

2025-10-31 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the Insolvency and Bankruptcy Board of India (IBBI).

2025-10-31 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the Vidhi (Vidhi Centre for Legal Policy) and Society of Insolvency Practitioners of India (SIPI).

2025-10-30 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the State Bank of India (SBI) and ICICI Bank.

2025-10-30 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the Federation of Indian Micro and Small & Medium Enterprises (FISME), and Confederation of All India Traders (CAIT).

2025-10-24 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the Confederation of Indian Industry (CII) and Federation of Indian Chambers of Commerce and Industry (FICCI).

2025-10-24 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Oral Evidence of the Representatives of the Associated Chambers of Commerce and Industry (ASSOCHAM), PHD Chamber of Commerce and Industry (PHD CCI).

2025-10-14 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Briefing/Presentation by the Representatives of the Ministry of Corporate Affairs.

2025-10-14 Select Committee on The Insolvency and Bankruptcy Code (Amendment) Bill, 2025

Internal deliberations of the Select Committee.

No record found for selected committee.

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