The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
There have been any number of instances in recent years when Parliament has passed Bills without any debate. But the Civil Liability for Nuclear Damage Bill was the most keenly contested and carefully debated/negotiated Bills in recent times...
In March thi...
The Lok Sabha has passed the bill to revise the salary of members of parliament. Much of the debate in the media has been on the wealth of current MPs and the lack of accountability. It is important to focus as well on structural issues related to remunerating legislators.
Under the bill, the bas...
In an era when most voters seem to ask the MP what he did for the constituency during his years in Parliament, it would be useful to remind ourselves that the primary role of our MPs is to legislate. Yet the task of drafting new laws, and seeing that they are passed by Parliament, has in practice be...
Parliament was stalled for a week as the government and opposition negotiated a discussion on the price rise of essential commodities.
Finally, Lok Sabha had the debate on Tuesday, and Rajya Sabha on Wednesday.
There have been several debates in Parliament on this issue in recent years. Indeed...
