The 1970 Budget is not remembered for the procedural slip-up but for the change in its tone. Until then, Budget speeches were a dry recitation of facts as FMs had yet to start using poetry and couplets.
Saturday, February 28, 1970, was a special Budget day in Parliament. Prime Minister Indira Gan...
In the history of Indian democracy, the constitutional crisis in Uttar Pradesh in 1964 is one of the earliest examples of a confrontation between the judiciary and the legislature that led to the “derailment” of the “governance apple cart”.
Vice President Jagdeep Dhankhar ...
Laws related to religious conversions repeatedly made headlines in 2022. During the year, the state legislatures in Karnataka and Haryana made laws prohibiting forced religious conversions. A few months before elections in Himachal Pradesh, the state legislature amended the freedom of...
This year, Parliament will move from its 90-plus-year-old building to a new one. As part of that transition, it should reimagine its rules to make the institution more deliberative and one that scrutinises laws more thoroughly.
2022 was a turbulent year for our national legislature. There were co...
