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Parliament States
Session Track Parliament Diary Parliament Committees Primer Vital Stats
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Discussion Papers
Bills Parliament Acts Parliament Bills States State Legislative briefs Acts States
Parliament States Discussion Papers
Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
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How the budget session let down the spirit of parliamentary democracy

Chakshu Roy, Hindustantimes, March 28, 2021
The session saw Parliament doing a lot of work. But effective legislatures are measured by their outcomes and not by their output. It is time for the government and Opposition parties to prioritise their legislative responsibilities. Poor planning and check-marking of the law-making process are t...
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Budget Session Review: Parliament In The Pandemic, Where Is The Scrutiny?

Chakshu Roy, Bloombergquint, March 27, 2021
A simple line in our Constitution lays the groundwork for the Budget Session of Parliament. This opening line in Article 112 states that for every financial year a statement of the estimated receipts and expenditure of the government shall be laid before the legislature. This statement, commonly ref...
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Dormant Parliament, fading business

M R Madhavan, The Hindu, March 27, 2021
The Budget session of Parliament ended on Thursday, two weeks ahead of the original plan, as many political leaders are busy with campaigning for the forthcoming State Assembly elections. This follows the trend of the last few sessions: the Budget session of 2020 was curtailed ahead of the lockdown ...
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Explained: Parliamentary scrutiny of Union Budget 2021-22

Suyash Tiwari, CNBC TV 18, March 25, 2021
The 2021-22 budget process concluded on Wednesday in Parliament with Rajya Sabha debating the Finance Bill, 2021 before returning it to Lok Sabha for enactment. Finance Bills are not referred to Parliamentary Committees for detailed scrutiny. The 2021-22 budget process concluded on Wednesday i...
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The overall trends in railway finances

Prachee Mishra and Saket Surya, CNBC TV 18, March 22, 2021
Finance Minister Nirmala Sitharaman presented the railways' finances along with the Union Budget on February 1, 2021. Earlier this week, both Houses of Parliament discussed the working of the Railways Ministry and the budgetary allocations to the Ministry. In light of this, we discuss some issue...
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Anti-defection law: when a nominated MP loses Rajya Sabha membership

Chakshu Roy, The Indian Express, March 17, 2021
On Tuesday, nominated MP Swapan Dasgupta resigned from Rajya Sabha, a year before completion of his term. Trinamool Congress MP Mahua Moitra had raised the issue of his disqualification from Rajya Sabha under the anti-defection law, after the BJP had fielded Dasgupta as...
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In India, the weakening of the institution of grand inquest

Chakshu Roy, Hindustan Times, March 14, 2021
Legislatures have been called the “grand inquest of the nation”. About 270 years ago, British parliamentarian, William Pitt used the expression to describe the House of Commons. The occasion was the proposed investigations into Sir Robert Walpole’s government. Pitt told his colleag...
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