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Governor versus state: Why tensions are rising again

MR Madhavan, Times of India, March 11, 2023
The role of governors is in the news again. Their actions across several states — Maharashtra, Tamil Nadu, Kerala, West Bengal — have been questioned. Recently, the Supreme Court had to hear a case where the governor of Punjab did not summon the assembly after the cabinet’s recomme...
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A law passed by Parliament could help improve Supreme Court’s Election Commission ruling

MR Madhavan, Moneycontrol, March 09, 2023
The Supreme Court ruling devising a three-member committee to select the Chief Election Commissioner (CEC) and Election Commissioners (ECs) was a landmark judgment.  The committee is going to consist of the Prime Minister, the Leader of Opposition in the Lok Sabha or the leader of the single la...
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