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Governors must be fair in inviting CMs

Chakshu Roy, Hindustan Times, March 9, 2022
You are about to start hearing the name of justice Ranjit Singh Sarkaria. He retired as a judge of the Supreme Court (SC) in 1981 after serving for seven years. His profile on the SC’s website records that early on in his career, he was part of a two-member committee to translate the Constitut...
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Outgoing Punjab Assembly met for less than 20 days each year, passed all bills on day of introduction

Payoja Ahluwalia and Manas Gubbi, News9live, March 1, 2022
The number of days that the Punjab Assembly is in session each year has been a persistent downward slope, the lowest being during the term of the 15th Assembly in 2021 (11 days) Highlights Days in session hit record-low in 2021, yearly average at a mere 14-days All these Bills were passed on the sam...
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