As the Union government gives in to Anna Hazare's demands for redrafting the legislation for pursuing corruption cases against public servants, we explain current and imminent provisions in the law
In the light of the agitation led by Anna Hazare, what steps has the government taken to draft th...
Social activist Anna Hazare’s fast unto death for the enactment of a strong Lokpal bill has provided an impetus to examine not only the bill proposed by civil society activists but suggestions made by various experts.
The idea of establishing an authority where the citizen can seek redress ...
The Lok Pal (anti-corruption body) Bill has generated widespread interest in the past few days.
The Bill is an attempt by the government, under massive pressure due to corruption charges, to gain some of its lost ground. However, civil rights activists, including Anna Hazare, Swami Agnivesh, Kira...
