Parliament is halfway through its 20-day winter session. This session comes in the backdrop of the record-breaking first session of the 17th Lok Sabha. In that session, Parliament passed 33 Bills, the highest number ever passed by it since 1952. Another highlight from that first session was the long...
The Supreme Court has ordered a floor test in the Maharashtra legislative Assembly on Wednesday. What happens after the date of the floor test is fixed? What will be the roles of the Governor, pro tem Speaker?
A large group of Shiv Sena-NCP-Congress MLAs claiming to number 162 assembled ...
The Supreme Court has ordered a floor test in the Maharashtra legislative Assembly on Wednesday. What happens after the date of the floor test is fixed? What will be the roles of the Governor, pro tem Speaker?
A large group of Shiv Sena-NCP-Congress MLAs claiming to number 162 assembled ...
NCP supremo Sharad Pawar has said that his nephew's action is an act of indiscipline, and attracts the provisions of the anti-defection law. What is this law?
What happens in Maharashtra now remains to be seen.
In the extraordinary political drama unfolding in Maharashtra since d...
Supreme Court order on Maharashtra floor test: Here is a recap of cases from various states and the circumstances that led to the apex court’s intervention.
Until the resignation of Maharashtra’s newly sworn in Deputy Chief Minister Ajit Pawar on Tuesday, followed by that of...