The Indian Parliament is the country’s most open institution regarding data about its functioning. It records its daily proceedings meticulously, and reports of its committees are rich in detail and insight. Lok Sabha and Rajya Sabha have made their records electronically accessible ...
Home Minister Amit Shah surprised the nation on August 11, the last day of the Monsoon Session by introducing three Bills in Lok Sabha to overhaul the country’s criminal justice system. The minister told the House that the colonial mindset of giving punishment, rather than justi...
The no confidence debate showed govt-opposition acrimony has reached new levels. Parliament can look at other democracies’ legislatures for ways to reduce political noise
The no confidence motion is a rarely used parliamentary tool opposition uses to hold government accountable. In the 75 y...
On August 10, Prime Minister Narendra Modi’s government defeated the opposition’s no-confidence motion in the Lok Sabha.
After that, Prahlad Joshi, Minister for Parliamentary Affairs, stated that Congress party MP Adhir Ranjan Chowdhury repeatedly interrupted the PM and othe...
The NDA has a comfortable majority in Parliament, and the outcome of the no-confidence motion is a forgone conclusion. The debates will set the tone for 2024
The Lok Sabha is expected to debate Congress MP Gaurav Gogoi’s no-confidence motion against prime minister (PM) Narendra Modi's g...