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Session Track Discussion Papers Parliament Diary Parliament Committees Primer Vital Stats
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Political crises in Tamil Nadu, three other states expose the shortcomings of the anti-defection law

Chakshu Roy, Scroll.in, Feb 26, 2017
Political churn and uncertainty in states like Uttarakhand and Arunachal Pradesh last year (where rebellions in the ruling Congress led to the fall of both state governments before their subsequent restoration) and in Tamil Nadu (where VK Sasikala and O Panneerselvam of the All India Anna Dravida Mu...
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Political crises in Tamil Nadu, three other states expose the shortcomings of the anti-defection law

Chakshu Roy, Scroll.in, Feb 26, 2017
Political churn and uncertainty in states like Uttarakhand and Arunachal Pradesh last year (where rebellions in the ruling Congress led to the fall of both state governments before their subsequent restoration) and in Tamil Nadu (where VK Sasikala and O Panneerselvam of the All India Anna Dravida Mu...
Read More

Financing Maternity Leave in India

Mandira Kala, IHP, Feb 17, 2017
About six months ago, the government introduced a Bill in the Indian Parliament that seeks to make changes to the Maternity Benefits Act, 1961. The law requires employers to provide women employees with maternity leave of up to 12 weeks, with full wages.  The proposed Bill raises this period of...
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Financing Maternity Leave in India

Mandira Kala, IHP, Feb 17, 2017
About six months ago, the government introduced a Bill in the Indian Parliament that seeks to make changes to the Maternity Benefits Act, 1961. The law requires employers to provide women employees with maternity leave of up to 12 weeks, with full wages.  The proposed Bill raises this period of...
Read More

Budgeting For Democracy

Chakshu Roy, Indian Express, Feb 7, 2017
It is the season of the Union budget. The focus of discussion within and outside Parliament is about allocation, spending, taxation and reform. Missing from the public discourse is a conversation about Parliament’s budget. This year, the Lok Sabha and Rajya Sabha have been allocated Rs 1,052 c...
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Budgeting For Democracy

Chakshu Roy, Indian Express, Feb 7, 2017
It is the season of the Union budget. The focus of discussion within and outside Parliament is about allocation, spending, taxation and reform. Missing from the public discourse is a conversation about Parliament’s budget. This year, the Lok Sabha and Rajya Sabha have been allocated Rs 1,052 c...
Read More

How Areas Of Governance Are Opening Up To The Youth

Trina Roy, Youth ki Awaaz, Feb 6, 2017
Our demography and political space have been gradually changing over the years. In these times, the youth are being seen as our valuable demographic capital. There is both the need and encouragement for young individuals to start contributing to governance and political spaces in areas beyond joinin...
Read More

How Areas Of Governance Are Opening Up To The Youth

Trina Roy, Youth ki Awaaz, Feb 6, 2017
Our demography and political space have been gradually changing over the years. In these times, the youth are being seen as our valuable demographic capital. There is both the need and encouragement for young individuals to start contributing to governance and political spaces in areas beyond joinin...
Read More

Listening to the President speak: Law, Pakistan, Corruption — 1952 to 2016

Chakshu Roy, Indian Express, Feb 1, 2017
On the first day of the Parliament session in a new year, the President addresses a joint sitting of both Houses of Parliament. It is the only time of the year when the President and the two Houses, Lok Sabha and Rajya Sabha, that constitute the Indian Parliament, assemble under one roof. In his ...
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Listening to the President speak: Law, Pakistan, Corruption — 1952 to 2016

Chakshu Roy, Indian Express, Feb 1, 2017
On the first day of the Parliament session in a new year, the President addresses a joint sitting of both Houses of Parliament. It is the only time of the year when the President and the two Houses, Lok Sabha and Rajya Sabha, that constitute the Indian Parliament, assemble under one roof. In his ...
Read More

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