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President, DNA, data & MPs shifting office

Chakshu Roy, Times of India, Dec 28, 2021
The winter session of Parliament ended bitterly with political parties accusing each other of stifling debate. The national legislature passed legal proposals on surrogacy, assisted reproductive technology and dam safety during the session. And towards its end, the government pushed through a conten...
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How Parliament must deal with disruptions

Chakshu Roy, Hindustan Times, Dec 25, 2021
There is one word that describes Parliament in 2021: Disrupted. Last year, the national legislature was missing during the coronavirus pandemic, and only met for 33 days. This year, people hoped it would make up for lost time. The expectation was that the institution would devote itself to addressin...
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From vowing support to diplomatic offensive, how Parliament kept pressure on Indira govt to liberate East Bengal

Chakshu Roy, First Post, Dec 16, 2021
On 16 December, 1971, Members of Parliament (MPs) were anxiously waiting for news from Dacca (now Dhaka). The liberation of Bangladesh with the support of Indian armed forces was imminent. MPs took different approaches, waiting for more information to come in. Some were in the Lok Sabha chamber d...
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These bills are about your data and DNA, know them well

Chakshu Roy, Times of India, Dec 1, 2021
The DNA Technology (Use and Application) Bill and the Personal Data Protection Bill, likely to come up in the ongoing winter session of Parliament, provide a framework and safeguards for using our data by businesses and the government. Laws are blunt instruments. Changes brought by them reverbera...
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