In a parliamentary democracy, a government can be in power only if it commands a majority in the directly elected House. Article 75(3) of our Constitution embodies this rule by specifying that the Council of Ministers are collectively responsible to Lok Sabha. The rules of Lok Sabha provide a mechan...
This series on the Parliament was published following the stasis in functioning of the two Houses the last time they were in session. We've reproduced it ahead of the Monsoon sitting, which begins on 18 July.
Editor's note: The recently concluded Budget Session of Parliament was, by ...