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Explained: When Parliament passed Bills but govt didn’t give effect to those laws

Chakshu Roy, Indian Express, Jan 27, 2021
In the ongoing stalemate between protesting farmers and the Centre, the government has repeated its offer of keeping the three contentious farm laws on hold for one to one-and-a-half years, while the farmers have rejected the offer and insisted that the laws be repealed. Over the...
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As Maharashtra govt pushes for stricter rape law, a look at constitutionality and legality of Shakti Bill

Prachi Kaur and Madhunika Iyer, Firstpost, January 21, 2021
The Maharashtra government introduced the Shakti Bill in the state Legislative Assembly in December 2020 to curb sexual offences committed against women and children. The Bill proposes amendments to existing laws on crimes against women and children and provides for stricter punishment, including de...
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Budget 2021: The year 2020-21 and near-term challenges for state finances

Suyash Tiwari, cnbctv18, January 20, 2021
The year 2021 began with an improvement in the economic outlook for the fiscal year 2020-21. December GST collections increased by 12 percent over the same month in 2019; the government has estimated a contraction of 7.7 percent in 2020-21 GDP, better than the initial projections after lockdown. The...
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