Parliament has been stalled for the sixth consecutive day, and there is no sign of a potential resolution to the deadlock. Less than two years ago, the entire winter session was lost to interruptions as the opposition’s demand for a joint parliamentary committee was not met during that session...
One of the key legislations initiated by the government to tackle corruption is the Whistleblowers’ Protection Bill, 2011, tabled in the Rajya Sabha on August 14. The Lok Sabha had already passed the bill in December 2011, along with the Lokpal bill.
Whistleblowing is the act of disclosing ...