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Higher in Upper House

Chakshu Roy, News Bust India, June 19, 2020
Rajya Sabha elections are a dull affair. Usually, a party’s candidate wins unopposed. But the elections to be held today in Gujarat, Rajasthan and Madhya Pradesh have been preceded by a lot of drama. In Gujarat, eight Congress MLAs resigned before the election. In Rajasthan, Congress Chief Min...
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Probity in RS polls can be ensured by internal change in parties, not stricter law

Chakshu Roy, Indian Express, June 19, 2020
Politics is competitive, and it’s easy to comply with the letter of the law rather than its spirit. And a stricter law will make no difference. Political parties and MLAs will find ways around them, like resigning from the legislatures en masse. A lasting solution to probity in Rajya Sabha ele...
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A three-fold test for new legislations | Analysis

Chakshu Roy, Hindustan Times, June 9, 2020
Governments are on a law-making spree. When legislatures are not in session, as is currently the case, India’s Constitution empowers the government to make laws through executive action. The central government has made ten new laws in the last two months. Four were made recently. Two of these ...
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India’s Parliament is missing in action

MR Madhavan, The Hindu, June 4, 2020
Parliaments in democracies around the world are meeting and questioning their governments on their responses to the COVID-19 pandemic. The Canadian Parliament had its first lockdown meeting towards the end of April, with roughly 280 of the 338 Members of Parliament attending through video confe...
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