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How Finance Bill amendments affect Tribunals

Mandira Kala, Indian Express, Mar 27, 2017
The long title of this year’s Finance Bill states that it “gives effect to the financial proposals of the Central Government for the financial year 2017-18”. This is because the Finance Bill typically includes provisions that give effect to the imposition of a tax or a change in ex...
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Finance Bill 2017: Independence of tribunals could be affected

Prianka Rao, Hindustan Times, Mar 24, 2017
Typically, during every Budget session, Parliament passes a Finance Bill which details the tax proposals of the central government. This year, in addition to tax proposals, the Finance Bill 2017 contained several amendments that made structural changes to 26 tribunals. There are three broad issues w...
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Enemy property: what it is, how the new law changes its status

Anviti Chaturvedi and Chakshu Roy, Indian Express, Mar 17, 2017
When nations go to war, they often seize the properties in their countries of the citizens and corporations of the enemy country. This happened during the First and the Second World Wars when both the United States and the United Kingdom seized properties of German corporations and citizens. Propert...
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