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What women want

Mandira Kala, India Today, Jan 31, 2014
In the context of recent remarks made by the Congress vice-president about empowerment of women and an increase in the incidents of crimes against women, one wonders whether issues related to women have resonated with our lawmakers in Parliament. As the term of the 15th Lok Sabha comes to an end, a ...
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Lokpal Act

Chakshu Roy and Shreya Singh, Employment News, Jan 11, 2014
The idea of creating an anti corruption ombudsman, in the form of a Lokpal, was first conceptualized in 1968 in the fourth Lok Sabha. Thereafter in 1971, 1977, 1985, 1989, 1996, 1998 and 2001 efforts were made to enact legislation to create the institution of Lokpal, but these efforts remained unsuc...
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Who will foot the Bill?

M R Madhavan, Financial Express, Jan 7, 2014
The fifteenth Lok Sabha, which likely has a couple of weeks of sittings left before the general elections, has been one of the least productive and effective ones. The trend has been visible for some time. The number of sittings have been decreasing over time—from a high of 120-140 days in the...
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Who will foot the Bill?

M R Madhavan, Financial Express, Jan 7, 2014
The fifteenth Lok Sabha, which likely has a couple of weeks of sittings left before the general elections, has been one of the least productive and effective ones. The trend has been visible for some time. The number of sittings have been decreasing over time—from a high of 120-140 days in the...
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