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India’s first woman lawmaker had to make her mark in a sea of men

Chakshu Roy, Times of India, October 18, 2021,
In January 1930, the Madras Legislative Council was discussing a law on prostitution. A fundamental point of contention was how the law should define a prostitute. The definition before the council was: “Prostitute means a woman who offers her body for indiscriminate sexual intercourse for hir...
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How Gandhi portrait ended up in Parliament

Chakshu Roy, Indian Express, October 4, 2021,
The Royal Academy of Arts has held a summer exhibition in London for the last 250 years. Art enthusiasts eagerly await the exhibition’s opening every year to see works by established and aspiring artists. Such is its draw that the Academy displayed Lutyen’s and Baker’s design of th...
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