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Public realm, private gain

Kaushiki Sanyal, Sahara Time, Sep 4, 2010
One of the most politically contentious issues in recent times has been the government’s right to acquire land for ‘public purpose’.  Increasingly, farmers are refusing to part with their land without adequate compensation, the most recent example being the agitation in Utta...
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Digging on the right side of law

Anirudh and Madhukar, Financial Express, Sep 02, 2010
The recent order of the ministry of environment and forests (MoE&F) rejecting the application for grant of forest clearance to the Orissa Mining Company (the Vedanta project) has raised a number of important questions. The order cited the company’s non-compliance with a number of laws. But...
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In Parliament - 10

M R Madhavan, Pragati, Sep 01, 2010
The cabinet has decided to introduce a Bill to revise the salary and allowances of members of parliament (MPs). Reports indicate that the salary of MPs is being raised to `50,000 per month, and several allowances and office expense limits are being doubled. The salary and allowances of are stated...
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