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The Faults in India’s Law-Making Process

Chakshu Roy, The india Forum, Jan 28, 2022
Halfway through its five-year term, the current Lok Sabha has passed more than 100 laws. To put that number in context, its predecessor, the 16th Lok Sabha, had during its entire term passed 133 laws, which itself was 15% more than the number passed by the 15th Lok Sabha. While this scorching legisl...
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Republic Day : In the 73rd year of our Constitution, how many of the concerns in it will we rectify?

Chakshu Roy, Jayraj Pandya, Indian Express, Jan 26, 2022
The framers of the Constitution and members of Parliament had highlighted the concerns in our founding document, many of which were rejected during its framing, that took almost three years, and it came into effect on January 26, 1950. Space entrepreneur Elon Musk would have loved Const...
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