Jignesh Mewani, an independent MLA from Gujarat, has said he has joined the Congress “in spirit” as he could not formally do so, having been elected as an independent.
The Tenth Schedule of the Constitution, popularly known as the anti-defection law, specifies the circumstan...
Tribunals function as a parallel mechanism to the traditional court system. In India, some tribunals are at the level of subordinate courts with appeals lying with the High Court, while some others are at the level of High Courts with appeals lying with the Supreme Court. Tribunals were established ...
