The need for the building was born out of the constitutional reforms of 1919 known also as the Montagu Chelmsford Reforms.
Nostalgia vied for space with politics on Monday as the special session of Parliament opened to bid farewell to the grand colonial building that nurtured a nascent democracy ...
We can look at the 75-year journey of our Parliament through many lenses. One could be statistical. Like the number of days that Lok Sabha and Rajya Sabha worked, and the number of laws they made. Or, it could be about the Members of Parliament (MPs) whose debates shaped legislation, cornered the go...
Resources and changes in Constitution can help strengthen Parliament but key is for legislature to respect it as a forum for debate
The much anticipated special session of Parliament begins today. There was intense speculation about its purpose when the government announced th...
Parliamentary Committees serve an important role in scrutinising the work of the Government and improving the quality of Bills brought before Parliament. The effectiveness of Parliamentary Committees is crucial to the effective functioning of Parliament. Reports submitted by the Committees allow for...