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Why no-trust vote matters

Chakshu Roy, Indian Express, July 27, 2023
Lok Sabha Speaker Om Birla on Wednesday admitted a motion of no-confidence against the government moved by Congress Deputy Leader in Lok Sabha Gaurav Gogoi after a headcount of 50 MPs required under the rules. The motion has been supported by constituents of the opposition INDIA alliance and the Bha...
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Adjournment Motion, Rule 267: Ways to seek urgent discussion in Parliament

Chakshu Roy, Indian Express, July 23, 2023
In 1952, Lok Sabha and Rajya Sabha published their respective Rules of Procedure. These Rules laid down the details of how the two Houses would function. They also specified the different procedural mechanisms by which Members of Parliament (MPs) could participate in the functioning of the two ...
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What the monsoon session can achieve

Chakshu Roy, Hindustan Times, July 19, 2023
The upcoming session will likely be stormy. But beyond the rows, it will hold cues on Opposition unity, parliamentary strategy and the run-up to 2024 The monsoon session of Parliament that starts on July 20 will be stormy. The government and Opposition are both girding up for the upcoming general...
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Defections require a political response

Chakshu Roy, Hindustan Times, July 04, 2023
The NCP churn is a test case for the Supreme Court’s guidelines laid down in the Shiv Sena order. It shows, once again, the weakness of the anti-defection law Internal conflicts within a political party always follow a pattern. After factional disagreements become public, each side tries to...
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