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As with parliamentary proceedings, access, accountability and open legislatures can help revive public confidence

Anoop Ramakrishnan and NR Akhil, Firstpost, Aug 25, 2020, Firstpost, Aug 25, 2020
The Constitution mandates legislatures to meet, at least, once every six months. Over the next month, most legislatures, including the Parliament, will be convening their sessions, as the six-month interval comes to an end. However, the continuing threat of the pandemic presents a problem of going a...
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Politicians have become adept at using and bypassing the anti-defection law

Chakshu Roy, Indian Express, Aug 13, 2020
The political crises in Manipur and Rajasthan, for the time being, have been averted. In Manipur, Chief Minister N Biren Singh won a confidence vote. And the Congress leadership is paving the way for reconciliation between the two factions in Rajasthan. But the crises have done irreparable harm to i...
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Making up for shortfalls in GST collection

MR Madhavan, The Hindu, Aug 11, 2020
The GST (Compensation to States) Act assumes a 14% growth target for States, which is unrealistic Two weeks ago, the Central government announced that it has released the Goods and Services Tax (GST) compensation dues to States for 2019-20. The total compensation was ₹1,65,302 crore while the com...
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The National Education Policy 2020: Recommendations and the current situation

Anurag Vaishnav, CNBC, Aug 7, 2020
The National Education Policy (NEP) 2020 was released on July 30, 2020.  It will replace the National Policy on Education, 1986.  Key recommendations of the NEP include: (i) redesigning the structure of school curriculum to incorporate early childhood care and education, (ii) curtailing dr...
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