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The curious case of the disqualification of a politician

MR Madhavan, The Hindu, Feb 20, 2023
The instance where the Kerala High Court, in January this year, suspended the verdict passed by the Kavaratti District and Sessions Court (in an attempt to murder case) in which the then sitting Member of Parliament (MP) of Lakshadweep and Nationalist Congress Party leader P.P. Mohamm...
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An Expert Explains: Speech of MPs, checks & reporting, tech-age disconnect

Chakshu Roy, Indian Express, Feb 13, 2023
On February 9, Leader of Opposition in Rajya Sabha Mallikarjun Kharge wrote to Chairman Jagdeep Dhankhar protesting the “directions…made by the Chair to authenticate six observations” he had made during his speech in the House the previous day. Kharge pointed out that Pa...
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