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State legislatures have an abysmal record in terms of number of sittings per year

Chakshu Roy, The Indian Express, December 25, 2020
The Kerala governor and the government of the state are at loggerheads again. This is the second major conflict between the two this year. The first, at the beginning of this year, was concerning the governor’s address to the state legislature. The governor’s address is written by the go...
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Hard bargains and the art of policymaking

MR Madhavan, Aspireias, December 25, 2020
Discontent over the new farm laws is a result of sidestepping debate and discussion in Parliament The ongoing farmers’ agitation epitomises the need to have detailed discussions and consultations while making law and policy. The process of building consensus and addressing concerns may b...
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Explained: A look at how and when Parliament is convened

Chakshu Roy, The Indian Express, December 23, 2020
The government has said that parties are in favour of doing away with the Winter Session, and that it would be appropriate to have the Budget Session in January. How and when is Parliament convened? In response to a letter from the Congress leader in Lok Sabha Adhir Ranjan Chowdhury seeking a sho...
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Explained: With winter session cancelled, a look at how Parliament is convened

Chakshu Roy, The Indian Express, December 18, 2020
In response to a letter from the Congress leader in Lok Sabha Adhir Ranjan Chowdhury seeking a short session of Parliament to discuss the new farm laws, Parliamentary Affairs Minister Pralhad Joshi has said that some opposition parties “have expressed concerns about the ongoing ...
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How Parliament meets

Chakshu Roy, The Indian Express, December 17, 2020
In response to a letter from the Congress leader in Lok Sabha Adhir Ranjan Chowdhury seeking a short session of Parliament to discuss the new farm laws, Parliamentary Affairs Minister Pralhad Joshi has said that some opposition parties “have expressed concerns about the ongoing pandemic&n...
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The evolution of India’s Parliament building

Chakshu Roy, Hindustan Times, December 9, 2020
In 1919, the administration in Delhi was facing a logistical problem. When the plans for the new capital city of Delhi were being drawn up in 1913, it was visualised that sprawling Governor General’s house (now Rashtrapati Bhawan) would also have, within it, the existing unicameral legislative...
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Hard bargains and the art of policymaking

MR Madhavan, The Hindu, December 3, 2020
Discontent over the new farm laws is a result of sidestepping debate and discussion in Parliament The ongoing farmers’ agitation epitomises the need to have detailed discussions and consultations while making law and policy. The process of building consensus and addressing concern...
Read More

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