The framers of the Constitution and members of Parliament had highlighted the concerns in our founding document, many of which were rejected during its framing, that took almost three years, and it came into effect on January 26, 1950.
Space entrepreneur Elon Musk would have loved Constituent Assembly members HV Kamath and Naziruddin Ahmad. Both of them flagged the issue of interplanetary travel during the drafting of the Constitution. On August 31, 1949, the Constituent Assembly was discussing the subjects to be included in the Union List, legislating on which would fall exclusively in the domain of the central government.