A simple line in our Constitution lays the groundwork for the Budget Session of Parliament. This opening line in Article 112 states that for every financial year a statement of the estimated receipts and expenditure of the government shall be laid before the legislature. This statement, commonly referred to as the Budget, is the focus of parliamentary discussion during the first session of the leg..

Read more at: https://www.bloombergquint.com/opinion/budget-session-review-parliament-in-the-pandemic-where-is-the-scrutiny