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Five years of GST: States’ finances at a crossroads


Tushar Chakrabarty, Financial Express, June 27, 2022

The Indirect Tax paradigm in india changed with the implementation of the Goods and Services Tax (GST) in July 2017. The underlying compass of taxation changed, too as GST is collected at the place of supply of goods/services as compared to the earlier regime where tax was collected at the source. GST subsumed a number of taxes that were being levied by the Union and State Governments.

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