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Rethink the functioning of India’s Parliament


Chakshu Roy, Hindustan Times, Nov 27, 2021,

There is a simple test to judge a parliamentary session. Former Lok Sabha Speaker GMC Balayogi came up with it. At 46, he was the youngest Speaker, and according to him, “All’s well if it doesn’t end in Well.” He was referring to the well of the House. It is the area before the Chair of the Speaker occupied by secretariat staff. In our parliamentary functioning, it is a sacred space. Here, Members of Parliament (MPs) take their oath of office before beginning their responsibilities as lawmakers. The well is also where MPs assemble to disrupt the proceedings of the House. An empty well during House proceedings is, therefore, a good sign. And the hope is that, on the Balayogi test, the upcoming 19-day winter session will pass.

 

Read More : https://www.hindustantimes.com/opinion/rethink-the-functioning-of-india-s-parliament-101638029698263.html

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